SBI (COC) Vs. SADBHAV ENTERPRISE PVT LTD & ORS
LAWS(NCLT)-2017-12-282
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 18,2017

Sbi (Coc) Appellant
VERSUS
Sadbhav Enterprise Pvt Ltd And Ors Respondents

JUDGEMENT

- (1.) Learned Advocate Mr. Sidhartha SamaL present for Applicant. None present for Respondent in IA 408/2017.
(2.) Applicant is directed to issue notice of date of hearing on IRP and on the corporate debtor and shall file proof of service.
(3.) List the matter on 08.01.2018.;


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