SHASHANK JAYANTILAL SHAH & ANR (AAROHI MOTORS PVT LTD ) Vs. BANK OF INDIA & ORS
LAWS(NCLT)-2017-9-68
NATIONAL COMPANY LAW TRIBUNAL
Decided on
September 06,2017
Shashank Jayantilal Shah And Anr (Aarohi Motors Pvt Ltd )
Appellant
VERSUS
Bank Of India And Ors
Respondents
JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Advocate Mr. Himanshu Desai present for Corporate Debtor. None present for Respondent.
(2.) Heard arguments of Learned Counsel for Petitioner.
(3.) Proof of dispatch of copy of application on Financial Creditor filed.;
(2.) Heard arguments of Learned Counsel for Petitioner.
(3.) Proof of dispatch of copy of application on Financial Creditor filed.;
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