JHAVERI TRADING & INVESTMENT PVT LTD Vs. OASIS TEXTILES LTD
LAWS(NCLT)-2017-5-244
NATIONAL COMPANY LAW TRIBUNAL
Decided on May 26,2017

JHAVERI TRADING And INVESTMENT PVT LTD Appellant
VERSUS
OASIS TEXTILES LTD Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Navin Pahwa present for Financial Creditor/ Petitioner. Learned PCS Mr. Ashish Doshi present for Corporate Debtor/ Respondent.
(2.) Learned PCS Mr. Ashish Doshi filed Memorandum of Appearance for Corporate Debtor/ Respondent.
(3.) Copy of the petition with enclosures served.;


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