- (1.) Tcp No. 600/ I&BP/NCLT/MB/MAH/2017 On the confirmation from Insolvency and Bankruptcy Board of India, this Bench hereby appoints Mr. Akshay Rajendra Shah, 1311, Dalamal Tower, 211 Nariman Point, Mumbai - 400 021, Regn No.IBBI/IPA-001/IP-P00067/2017-18/10153 as Interim Insolvency Resolution Professional to initiate insolvency resolution process in the Corporate Debtor Company.;