M S ENTERPRISE Vs. SHREENIDHI WOODTECH PVT LTD
LAWS(NCLT)-2017-11-276
NATIONAL COMPANY LAW TRIBUNAL
Decided on November 16,2017

M S ENTERPRISE Appellant
VERSUS
SHREENIDHI WOODTECH PVT LTD Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Vishal Dave with Learned Advocate Mr. Nipun Singhvi present for Operational Creditor/Petitioner. None present for Respondent.
(2.) Proof for service of notice of date of hearing on Respondent filed.
(3.) Proof of service of copy of application on Respondent filed.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.