KRISHNA SINGH Vs. APPLIED ELECTRO MAGNETICS PVT LTD

LAWS(NCLT)-2017-6-53

NATIONAL COMPANY LAW TRIBUNAL

Decided on June 29,2017

KRISHNA SINGH Appellant

VERSUS

APPLIED ELECTRO MAGNETICS PVT LTD Respondents

- (1.) Learned Counsel for the petitioner states that he has instructions from the petitioner to withdraw the petition. Dismissed as withdrawn.;