BHARAT FOOD AND AGRO PRODUCTS Vs. WHITE WATER HOSPITALITY PVT LTD
LAWS(NCLT)-2017-12-531
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 15,2017

Bharat Food And Agro Products Appellant
VERSUS
White Water Hospitality Pvt Ltd Respondents

JUDGEMENT

R.P. Nagrath, Member - (1.) After arguing for some time, learned counsel for the petitioner seeks permission to withdraw the instant petition due to some technical defect with liberty to file fresh one on the same cause of action. Permission is granted. The instant petition is dismissed as withdrawn with liberty aforesaid.;


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