PARSHWANATH ENTERPRISE Vs. ANIL TECHNOPLUS LTD
LAWS(NCLT)-2017-12-275
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 18,2017

PARSHWANATH ENTERPRISE Appellant
VERSUS
ANIL TECHNOPLUS LTD Respondents

JUDGEMENT

- (1.) Learned Advocate Mr. Arjun Sheth present for Operational Creditor/Petitioner. None present for Respondent. Copy of the certificate issued by HDFC Bank filed by operational creditor.
(2.) Proof of service of notice on Respondent not filed.
(3.) Notice sent by Registry not yet served.;


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