Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Nandish Chudgar with Learned Advocate Mr. Raheel Patel i/b Nanavati & Associates present Applicant/ Operational Creditor. None present for Respondent.
(2.) Proof of dispatch of copy of application on Respondent filed.
(3.) Applicant is directed to serve notice of date of hearing along with copy of order and file proof of service.;