JUDGEMENT
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(1.) C.A. No. 446(PB) /2017 This is an application seeking direction to the erstwhile Director of the suspended Board of Directors to provide access to the complete Audited Financial Statements for financial years 2014 to 2017 along with the certified detail Bank details and other relevant records to the Interim Resolution Professional/Resolution Professional and to co-operate with the Interim Resolution Professional/Resolution Professional as per the requirement of Section 19 of the IBC, 2016.
(2.) Notice of the application returnable on 21.12.2017 be issued to the non applicant-the erstwhile directors/management of the suspended Board. Process dasti.
(3.) List for further consideration on 21.12.2017.;
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