JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Advocate Mr. Hiren Trivedi i/b Learned Advocate Mr. Sharvil Majmudar present for Operational Creditor. None present for Respondent.
(2.) Learned Counsel appearing for applicant sent letter on medical grounds.
(3.) Applicant is directed to serve notice of date of hearing along with copy of order and file proof of service. List the matter on 31.08.2017 for objections of Respondent, if any and for hearing.;
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