PEPPER & FUCHS MANUFACTURING INDIA PVT LTD Vs. NAGARJUNA OIL CORPORATION LTD
LAWS(NCLT)-2017-7-2
NATIONAL COMPANY LAW TRIBUNAL
Decided on July 03,2017

Pepper And Fuchs Manufacturing India Pvt Ltd Appellant
VERSUS
NAGARJUNA OIL CORPORATION LTD Respondents

JUDGEMENT

K. Anantha Padmanabha Swamy, Member - (1.) Shri S Satish, counsel for the applicant present. He is directed to issue private notice to the respondent for his presence and submissions. He has brought to the notice of this Bench that there are similar applications which are pending before the Division Bench.
(2.) He sought time for placing the particulars of other pending proceedings before any authority. Time extended at request. Put up on 07.07.2017 at 10.30 A.M.;


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