JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned PCS Mr. Premal Shah present for Operational Creditor/Petitioner. Learned Advocate Mr. Rahul Jain with Learned Advocate Mr. Mahesh Kumar with Learned Advocate Mr. Anip Gandhi present for Respondent. Objections filed by Respondent at 4.00 P.M. At request of learned Advocate for Respondent.
(2.) List the matter on 24.11.2017.;
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