INDIAN BANK Vs. BKR HOTELS AND RESORTS PVT LTD

LAWS(NCLT)-2017-9-121

NATIONAL COMPANY LAW TRIBUNAL

Decided on September 22,2017

INDIAN BANK Appellant

VERSUS

BKR HOTELS AND RESORTS PVT LTD Respondents

- (1.) Matter is called. No representation on behalf of both the parties. Matter is adjourned. Put up on 04.10.2017 at 10.30 A.M.;