Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Aayog Doshi i/b Learned Advocate Mr. Sharvil Majmudar present for Operational Creditor/ Applicant. Learned Advocate Mr. Rohan Shah present for Respondent.
(2.) Proof of service of copy of application on Respondent filed. 4 Learned Advocate Mr. Rohan Shah filed Vakalatnama for Respondent. Objections filed by Respondent.
(3.) Rejoinder filed by Applicant. At request of Learned Counsel for Respondent. List the matter on 29.08.2017 for hearing before admission.;