INTERNATIONAL ROAD DYNAMICS SOUTH ASIA PVT LTD Vs. ORIENTAL PATHWAYS (AGRA) PVT LTD
LAWS(NCLT)-2017-11-463
NATIONAL COMPANY LAW TRIBUNAL
Decided on November 14,2017

International Road Dynamics South Asia Pvt Ltd Appellant
VERSUS
Oriental Pathways (Agra) Pvt Ltd Respondents

JUDGEMENT

- (1.) Ld. Counsel for the Petitioner wishes to withdraw the present petition as some annexures have inadvertently not been filed, with liberty to file afresh on the same cause of action.
(2.) In view of the same, the petition is dismissed as withdrawn. Liberty granted.;


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