BANK OF BARODA Vs. ULTRA HOME CONSTRUCTION PVT LTD

LAWS(NCLT)-2017-8-119

NATIONAL COMPANY LAW TRIBUNAL

Decided on August 01,2017

BANK OF BARODA Appellant

VERSUS

ULTRA HOME CONSTRUCTION PVT LTD Respondents

- (1.) List this case along with CP. No. (IB) -121(PB) /2017 which is posted for hearing on 02.08,2017.;