Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Navin Pahwa present for Operational Creditor/ Applicant. Learned Advocate Mr. Arjun Sheth present for Respondent. Learned Advocate Mr. Ketan Parikh present for Central Bank of India/ Financial Creditor(Caveator) .
(2.) Heard arguments of Learned Counsel for Applicant, Learned Counsel for Respondent (Corporate Debtor) and Learned Counsel for Financial Creditor (Caveator) . Order reserved.;