Mohd Sharief Tariq, Member - (1.) Rp in person present.
(2.) Counsel for the Applicant in CA/47/IB/2017 and CA/48/IB/2017 present.
(3.) Counsel for the Respondent/State Bank of India present. RP has submitted the report. He has also filed reply in relation to CA/47/IB/2017 and CA/48/IB/2017. RP is directed to provide copy of his report to the Applicant and to the Counsel for the Financial Creditor.;