OLIVE SOFTGEL Vs. ELDER PHARMACEUTICALS
LAWS(NCLT)-2017-11-28
NATIONAL COMPANY LAW TRIBUNAL
Decided on November 03,2017

Olive Softgel Appellant
VERSUS
Elder Pharmaceuticals Respondents

JUDGEMENT

- (1.) T.C.P. No. 738/I&BC/NCLT/MB/MAH/2Q17 The Learned Representative of the Petitioner is present.
(2.) This Petition is Transferred from the Hon'ble High Court.
(3.) The Learned Representative has placed on record an Order of the Hon'ble High Court dated 19.09.2016 wherein the O.L. was appointed and consequent thereupon the Petitioner of this Petition has submitted its claim before the O.L. In this regard an Affidavit is placed on record.;


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