JIGAR CHHEDA SOLE PROPRIETOR OF DIVYA CONSTRUCTION Vs. KUMAR BUILDERS MUMBAI REALTY PVT LTD
LAWS(NCLT)-2017-8-586
NATIONAL COMPANY LAW TRIBUNAL
Decided on
August 23,2017
Jigar Chheda Sole Proprietor Of Divya Construction
Appellant
VERSUS
Kumar Builders Mumbai Realty Pvt Ltd
Respondents
JUDGEMENT
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(1.) C.P. No. 1227/I&BC/NCLT/MB/MAH/2017
(2.) The Learned Representatives of both the sides are present.
(3.) The Learned Counsel of the Petitioner stated that the amount in dispute is settled. Duly incorporated in the Order Sheet itself.;
(2.) The Learned Representatives of both the sides are present.
(3.) The Learned Counsel of the Petitioner stated that the amount in dispute is settled. Duly incorporated in the Order Sheet itself.;
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