JUDGEMENT
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(1.) Learned Advocate Mr. Aditya Sharma present for Operational Creditor/Petitioner. Learned Advocate Ms. Abha Makwana present for Respondent.
(2.) Notice issued by Registry to operational Creditor returned unserved as "not Known"
(3.) Learned Counsel appearing for Operational Creditor requested time to comply with section 9 (3) (b) and (c ) of the Code as per the order dated 01.12.2017.;
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