JUDGEMENT
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(1.) Notice of the petition. Mr. Alok Aggarwal accepts notice. A copy of complete set of paper book shall be served on the learned counsel for the respondent during the course of the day.
(2.) In the meanwhile, the order dated 22.08.2017 shall be complied with. Reply, if any, be filed within 10 days with a copy in advance to the learned counsel for the petitioner.
(3.) List for further consideration on 12,09.2017.;
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