Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Navin Pahwa with Learned Advocate Ms. Gargi Vyas present for Petitioner/ Operational Creditor.
(2.) None present for Corporate Debtor. Copy of the petition sent to the Corporate Debtor. Date of hearing of the petition not informed to the Corporate Debtor.
(3.) Petitioner is directed to issue notice of date of hearing and serve copy of this order on the Corporate Debtor and file proof of service. List the matter on 19.05.2017 for hearing before admission.;