Bikki Raveendra Babu, Member - (1.) Learned Advocate Ms. Tanaya Shah i/b Learned Advocate Ms. Megha Jani present for Operational Creditor/Petitioner. Learned Advocate Mr. Anip Gandhi present for Respondent. At request of both sides. List the matter on 17.11.2017 for objections, if any and for hearing before admission.;