IN RE Vs. HALDIA COKE AND CHEMICALS PVT LTD

LAWS(NCLT)-2017-9-111

NATIONAL COMPANY LAW TRIBUNAL

Decided on September 14,2017

IN RE Appellant

VERSUS

HALDIA COKE AND CHEMICALS PVT LTD Respondents

- (1.) Matter is called. No representation on behalf of both the parties. Put up on 18.09.2017 at 10.30 A.M.;