P SHANKAR & S ARPUTHAM Vs. RICH INDIA HOUSING PVT LTD
LAWS(NCLT)-2017-5-75
NATIONAL COMPANY LAW TRIBUNAL
Decided on
May 31,2017
P SHANKAR And S ARPUTHAMAppellant
VERSUS
RICH INDIA HOUSING PVT LTDRespondents
JUDGEMENT
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(1.) Counsel for applicant and respondent along with parties called but absent. The matter is posted for hearing. Put up on 06.06.2017 at 02.30 P.M.;