RIVERSIDE INDUSTRIES LTD Vs. OMNI DYECHEM EXPORTS LTD
LAWS(NCLT)-2017-12-400
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 13,2017

Riverside Industries Ltd Appellant
VERSUS
Omni Dyechem Exports Ltd Respondents

JUDGEMENT

Manorama Kumaim, Member - (1.) Learned PCS Mr. Anish Shah present for Operational Creditor/Petitioner. Learnedr Advocate Mr. Harmish Shah present for Respondent. Respondent prayed for some time to file objections. w List the matter 21.12.2017.;


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