SUNIL KAMAT Vs. LATA EXPORTS APPARELS PVT LTD
LAWS(NCLT)-2017-9-385
NATIONAL COMPANY LAW TRIBUNAL
Decided on
September 14,2017
Sunil Kamat
Appellant
VERSUS
Lata Exports Apparels Pvt Ltd
Respondents
JUDGEMENT
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(1.) Cp No.1265/ I&BP/NCLT/MB/MAH/2017
(2.) On the memo of withdrawal filed by the Petitioner Counsel, the Company Petition is hereby dismissed.;
(2.) On the memo of withdrawal filed by the Petitioner Counsel, the Company Petition is hereby dismissed.;
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