Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Arjun Sheth present for Applicant (IRP) . None present for Respondent in IA 274/2017. Proof of dispatch of copy of application on Respondent filed. None appeared for Respondents no. 1 to 3.
(2.) Applicant is directed to serve notice of date of hearing along with copy of order on Respondents no. 1 to 3 and file proof of service. List the matter on 18.09.2017.;