JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Advocate Mr. Baiju Bhagat present for Applicant/ Financial Creditor. Learned Advocate Mr. Ritesh Patadia present for Respondent. Objections filed by Learned Counsel for Respondent. Heard arguments of Learned Counsel for Applicant and learned Counsel for Respondent. Order reserved.;
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