IN RE Vs. UNIVERSAL ELECTRIC LIMITED & ORS
LAWS(NCLT)-2017-11-643
NATIONAL COMPANY LAW TRIBUNAL
Decided on November 21,2017

IN RE Appellant
VERSUS
Universal Electric Limited And Ors Respondents

JUDGEMENT

- (1.) No one is present from the petitioners' side.
(2.) Petition is dismissed for default of the party.;


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