SANJEEV JAIN Vs. ETERNITY INFRACON PVT LTD
LAWS(NCLT)-2017-5-65
NATIONAL COMPANY LAW TRIBUNAL
Decided on May 30,2017

SANJEEV JAIN Appellant
VERSUS
ETERNITY INFRACON PVT LTD Respondents

JUDGEMENT

- (1.) Notice to the Respond' returnable on 3rd July 2017 Dasti.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.