SANJEEV JAIN Vs. ETERNITY INFRACON PVT LTD
LAWS(NCLT)-2017-5-65
NATIONAL COMPANY LAW TRIBUNAL
Decided on May 30,2017
SANJEEV JAIN
Appellant
VERSUS
ETERNITY INFRACON PVT LTD
Respondents
JUDGEMENT
- (1.) Notice to the Respond' returnable on 3rd July 2017 Dasti.;
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