JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned PCS Mr. Umesh Ved i/b Learned PCS Mr. Ashish Doshi present for Applicant. Learned FCA Mr. Hiten Parikh present for Respondent in IA 364/2017.
(2.) Applicant is directed to issue notice of date of hearing on IRP Mr, Parag Sheth and file proof of service.
(3.) List the matter on 13.11.2017 for hearing.;
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