Manorama Kumari, Member - (1.) Learned Advocate Mr. Nilesh Singh Chouhan Mb Dalai Associates present for Operational Creditor/ Petitioner. Learned Advocate Mr. Dharmik Barot Mb M. Munshi & Associates present for Respondent.
(2.) As per the directions vide order dated 27.11.2017 of this Tribunal, both side submitted copies of affidavits and documents which they have filed before the Hon'ble NCLAT. Petitioner requested for some time.
(3.) List the matter on 22.12.2017.;