NISHAL ENTERPRISE PVT LTD Vs. SUMANGAL GLASS PVT LTD
LAWS(NCLT)-2017-8-28
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 02,2017

NISHAL ENTERPRISE PVT LTD Appellant
VERSUS
SUMANGAL GLASS PVT LTD Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Arjun Sheth present for Operational Creditor/ Applicant. Learned Advocate Mr. Bandish Soparkar present for Respondent.
(2.) Learned Advocate Mr. Bandish Soparkar filed Vakalatnama for Respondent.
(3.) Applicant is directed to rectify and comply with section 9(3) (c) .;


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