IN RE Vs. SATYAM TRADING CO LIMITED & ORS

LAWS(NCLT)-2017-11-633

NATIONAL COMPANY LAW TRIBUNAL

Decided on November 21,2017

IN RE Appellant

VERSUS

Satyam Trading Co Limited And Ors Respondents

- (1.) No one is present from the petitioner's side. On 12/09/2017 also petitioner is absent. Petition is dismissed for default of the party.;