R. Varadharajan, Member - (1.) Learned Counsel for the petitioner is present. It is represented by the Learned counsel for the petitioner that a better affidavit of Insolvency Resolution Professional will be filed in compliance with the regulation 3 of Insolvency & Bankruptcy Board of India. Insolvency Resolution Process by tomorrow.
(2.) Let the matter be posted on 21st August 2017 for further consideration.;