JUDGEMENT
R P Nagrath, Member -
(1.) Mr. Chandan Deep Singh, Advocate for Petitioner/ Operational Creditor. Mr. Prashant Gupta, Advocate for Mr. Suman Jain, Advocate for Respondent No. 1/Caveator.
(2.) This petition is filed with application in Form 5 prescribed under the Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016 by the Operational Creditor as per Section 9 of the Insolvency and Bankruptcy Code, 2016.
(3.) Notice of this petition to the Corporate Debtor who has been impleaded as respondent No. 1. Mr. Prashant Gupta, Advocate is present for the respondent No.t/Corporate Debtor, as Caveat has already been filed.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.