JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) None present for Financial Creditor/ Applicant. Learned Advocate Mr. A R Gupta present for Respondent.
(2.) Learned Advocate Mr. A R Gupta filed Vakalatnama for Respondent.
(3.) List the matter on 26.07.2017 for objection and for hearing before admission.;
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