SUDHIR RAUT AND ANOTHER Vs. ALHANA AGRITECH PRIVATE LIMITED
LAWS(NCLT)-2017-7-168
NATIONAL COMPANY LAW TRIBUNAL
Decided on
July 12,2017
SUDHIR RAUT AND ANOTHER
Appellant
VERSUS
ALHANA AGRITECH PRIVATE LIMITED
Respondents
JUDGEMENT
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(1.) I.A. No. 02/2016 In TCP. No. 24/397-398/CLB/MB/MAH/2013
The Learned Representatives of both the sides are present. Heard.
(2.) A Praecipe dated 13.07.2017 is placed on record.
(3.) He is seeking permission to withdraw the Petition.;
(2.) A Praecipe dated 13.07.2017 is placed on record.
(3.) He is seeking permission to withdraw the Petition.;
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