- (1.) The Learned Counsel for the Applicants states that the present Scheme is a Scheme of Amalgamation of Omkar Realtors & Developers (Bhoiwada) Private Limited {"the First Applicant Company/ Transferor Company') with Omkar Realtors & Developers Private Limited ('the Second Applicant Company /Transferee Company') .
(2.) The Learned Counsel for the Applicants state that the First Applicant Company is engaged in the business of construction, developers, builders, contractors, designers, architects, decorators, engineer, of all types of construction and development work.
(3.) The Learned Counsel for the Applicants state that the Second Applicant Company is engaged in the business of construction, developers, builders, contractors, designers, architects, decorators, engineer, of all types of construction and development work.;