ABG SHIPYARD LTD Vs. ICICI BANK LTD & ORS
LAWS(NCLT)-2017-10-205
NATIONAL COMPANY LAW TRIBUNAL
Decided on October 25,2017

Abg Shipyard Ltd Appellant
VERSUS
ICICI BANK LTD AND ORS Respondents

JUDGEMENT

- (1.) Learned Advocate Mr. Maulik Nanavati i/b Nanavati & Co. present for Applicant. None present for Respondent in IA 327/2017. None present for Regional Director.
(2.) Proof of service of notice on ROC filed.
(3.) None appeared for ROC.;


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