M.M. Kumar, member - (1.) An affidavit has been filed and in para 2 thereof it has been disclosed that winding up petition against respondent company are pending before the Honourable Delhi High Court but the details thereof have not been divulged. Learned Counsel undertakes to inform the Court about the details of such petitions and the date of hearing.
(2.) List on 24,hof May 2017.;