GURUDEV TRADING Vs. RIZVI ESTATE & HOTELS PVT LTD
LAWS(NCLT)-2017-9-21
NATIONAL COMPANY LAW TRIBUNAL
Decided on September 04,2017
GURUDEV TRADING
Appellant
VERSUS
RIZVI ESTATE And HOTELS PVT LTD
Respondents
JUDGEMENT
- (1.) Tcp No. 337/I&BP/NCLT/M B/MA11/2017 On the memo for withdrawal filed by the Petitioner's Counsel, this TCP 337/2017 is hereby dismissed as withdrawn.;
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