BEETA KONE TOOLS Vs. GEI INDUSTRIAL SYSTEMS LTD
LAWS(NCLT)-2017-8-18
NATIONAL COMPANY LAW TRIBUNAL
Decided on August 02,2017

BEETA KONE TOOLS Appellant
VERSUS
Gei Industrial Systems Ltd Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) None present for Operational Creditor/ Applicant. None present for Respondent.
(2.) Insolvency and Bankruptcy Board of India by its letter dated 28.07.2017 recommended the name of Mr. Naveen Kumar Sood Chartered Accountant Insolvency Professional to act as Interim Resolution Professional and said letter is received by mail on 31.07.2017.
(3.) Hence, Mr. Naveen Kumar Sood, Chartered Accountant, Address:D-501, Shehnai Residency, opposite Amar Villas Hotel, Indore-452010. Email: naveensood 17@gmail.com, Mobile no. 9826783335 is appointed as Interim Resolution Professional for a period of 30 days.;


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