LEVCON VALVES PVT LTD Vs. ENERGO ENGINEERING PROJECTS LTD
LAWS(NCLT)-2017-12-657
NATIONAL COMPANY LAW TRIBUNAL
Decided on December 22,2017

Levcon Valves Pvt Ltd Appellant
VERSUS
Energo Engineering Projects Ltd Respondents

JUDGEMENT

- (1.) The IBBI, vide its letter dated 12.12.2017 has changed the name of the Resolution Professional and has recommended the name of Mr. Arvind Garg. We accept the recommendation and appoint Mr. Arvind Garg as a Resolution Professional in the case in hand.;


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