Manorama Kumari, Member - (1.) Learned Advocate Mr. Maunish Pathak present for Operational Creditor/Petitioner.
(2.) Learned Advocate Mr. Raheel Patel with Learned Advocate Mr. Arjun Joshi Lb Nanavati Associates present for Respondent. J Proof of service on Respondent filed.
(3.) Learned Advocate Mr. Raheel Patel with Learned Advocate Mr. Arjun Joshi i/b Nanavati Associates Filed Vakalatnama for Respondent.;