ALLAHABAD BANK Vs. GUJARAT FOILS LTD
LAWS(NCLT)-2017-9-240
NATIONAL COMPANY LAW TRIBUNAL
Decided on September 15,2017

ALLAHABAD BANK Appellant
VERSUS
GUJARAT FOILS LTD Respondents

JUDGEMENT

Bikki Raveendra Babu, Member - (1.) Learned Advocate Mr. Pranav Desai present for Applicant/ Financial Creditor. Learned Advocate Mr. Nandish Chudgar with Learned Advocate Mr. Raheel Patel i/b. Nanavati Associates present for Respondent. Objections filed. At request of Learned Counsel for Applicant.
(2.) List the matter on 18.09.2017 for hearing before admission.;


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