JUDGEMENT
Bikki Raveendra Babu, Member -
(1.) Learned Advocate Mr. Aayog Doshi i/b Learned Advocate Mr. Sharvil Majmudar present for Applicant/ Operational Creditor. Learned Advocate Mr. Rohan Shah present for Respondent.
(2.) Heard arguments of Learned Counsel for Applicant and learned Counsel for Respondent.
(3.) Order reserved.;
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